Paidi Sriramamurthy. 4 Others. vs Collector,S.Of.A.P.Srikakulam. ...
2021 Latest Caselaw 3311 AP

Citation : 2021 Latest Caselaw 3311 AP
Judgement Date : 1 September, 2021

Andhra Pradesh High Court - Amravati

Paidi Sriramamurthy. 4 Others. vs Collector,S.Of.A.P.Srikakulam. ... on 1 September, 2021

                 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE NO. S.A.No.266 of 2001
                                PROCEEDING SHEET
Sl.   Date                                 ORDER                        OFFICE
No.                                                                      NOTE
23 01.09.2021

MVR,J

Heard reply of Sri P.Lakshmana Rao, learned counsel for the appellants.

Judgment reserved.

_____ MVR,J RR

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