Dy.Chairman, Visakhapatnam Port ... vs E.Subrahmanyam, Visakhapatnam ...
2021 Latest Caselaw 3310 AP

Citation : 2021 Latest Caselaw 3310 AP
Judgement Date : 1 September, 2021

Andhra Pradesh High Court - Amravati

Dy.Chairman, Visakhapatnam Port ... vs E.Subrahmanyam, Visakhapatnam ... on 1 September, 2021

                                                                                23

           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                     MAIN CASE: W.A.No.1899 of 2013

                            PROCEEDINGS SHEET

Sl.     DATE                               ORDER                              OFFICE
No.                                                                            NOTE


15    01.09.2021                 (Through Video-Conferencing)


                         Heard Mr. P. Veerraju, learned counsel for the
                   appellants.
                         Also heard Mr. J. Sudheer, learned counsel for the
                   respondent/writ petitioner.

Judgment reserved.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J cbs Sl. DATE ORDER OFFICE No. NOTE

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