Poola Venkateswarlu vs M/S. Vinayaka Vigraha Srirama ...
2021 Latest Caselaw 3305 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: S.A.No.382 of 2016
                                     PROCEEDING SHEET
Sl.      Date                                 ORDER                                 OFFICE
No.                                                                                  NOTE
26.   01.09.2021   MVR,J                                                            Tr. to I-O
                                                                                      folder
                                                                                     before
                         Heard Sri Ramachandra Rao Gurram, learned counsel for     corrections
                                                                                     if any.
                                                                                    Pl.verify.
                   Sri G.Pedda Babu, learned counsel for the respondents and

reply of Sri V.S.R.Anjaneyulu, learned Senior Counsel for Sri

V.Satyanarayana Prasad, learned counsel for the appellants.

Judgment is reserved.

______ MVR,J Pab