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Siripurapu Kannan Naidu vs Reddy Ramanamurthy Died
2021 Latest Caselaw 3304 AP

Citation : 2021 Latest Caselaw 3304 AP
Judgement Date : 1 September, 2021

Andhra Pradesh High Court - Amravati

Siripurapu Kannan Naidu vs Reddy Ramanamurthy Died on 1 September, 2021

       HON'BLE SRI JUSTICE M. VENKATA RAMANA

              SECOND APPEAL No.861 OF 2011

JUDGMENT:

Smt.T.V.Sridevi, learned counsel for the appellants

represented that in spite of her best efforts she could not get

any instructions from the appellants. Learned counsel for the

respondents appeared online. In the circumstances, it appears

that the appellants have lost interest in this matter and are not

intending to pursue.

2. Therefore, this Second Appeal is dismissed for non-

prosecution. No costs. All pending petitions stand closed.

___________________________ M. VENKATA RAMANA, J September 01, 2021 vasu

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