Ande Lalitha Rani vs Perumapali Jayadasu And 2 Others
2021 Latest Caselaw 4348 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE NO.:             MACMA No.1573 of 2006

                                PROCEEDING SHEET

Sl.      Date                             ORDER                               OFFICE
No.                                                                            NOTE

      26.10.2021   NJS, J
                         Heard    Mr.   T.V.   Jaggi    Reddy,      learned
                   counsel, representing Mr. S. Subba Reddy,
                   learned counsel for the appellant.            Also heard
                   Mr.     U.    Ramanjaneyulu,        learned     standing
                   counsel       for    respondent        No.3-Insurance

Company.

Learned counsel for the appellant, apart from seeking enhancement of compensation, places reliance on the judgment of the Hon'ble Supreme Court reported in 2020 SCAR (Civil)

909. He submits that a copy of the same would be filed within two days.

List the matter for orders on 29.10.2021.

________ NJS, J cbs