The Post Graduate And Research ... vs Dasari Seetha Naidu,
2021 Latest Caselaw 4307 AP

Citation : 2021 Latest Caselaw 4307 AP
Judgement Date : 25 October, 2021

Andhra Pradesh High Court - Amravati

The Post Graduate And Research ... vs Dasari Seetha Naidu, on 25 October, 2021

Bench: Prashant Kumar Mishra, A V Sai

       HIGH COURT OF ANDHRA PRADESH, AMARAVATI
      MAIN CASE No: W.A.No.555 of 2018

                            PROCEEDING SHEET

Sl.      DATE                          ORDER                          OFFICE
No.                                                                    NOTE

                     (Hybrid hearing through Video-conferencing)


3.    25.10.2021        Writ Appeal is disposed of. No costs.
                                          (vide separate judgment)




                   PRASHANT KUMAR MISHRA, CJ      A.V.SESHA SAI, J.

DRK Sl. DATE ORDER OFFICE No. NOTE

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