Mahankali Malakondaiah vs Chennupati Vijayakumari
2021 Latest Caselaw 4193 AP

                   HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE NO.:      S.A.No.236 of 2020
                                  PROCEEDING SHEET

Sl.      Date                                ORDER                                 OFFICE
No.                                                                                 NOTE
7     22.10.2021   MVR,J                                                           Transferr
                                                                                    ed to I-O
                                                                                     Folder
                     Heard Sri V.Eswaraiah Chowdary, learned counsel for the         before
                                                                                   correction
                   appellants.                                                      s, if any.
                                                                                     Please
                      Since the following substantial questions of law arise for     verify.

                   determination in the second appeal, ADMIT.
                         1. Whether in substitution of the suit property
                            DW.1 has purchased Ac.8.00 cents of land in
                            the name of PW.2 under Ex.A1?
                         2. Whether the lower appellate Court has
                            appreciated the evidence on record when
                            confirmed the trial court judgment and
                            decree     passed    in    favour    of    the
                            respondent/plaintiff herein?

Issue notice to the respondent. List the matter during the first week of January, 2022.

______ MVR,J Pab