Mogarpathi Chiranjeevi Rao, vs Erapa Mukkaya,
2021 Latest Caselaw 4032 AP

                                                                                  20

           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.643 of 2021

                            PROCEEDINGS SHEET

Sl.     DATE                                    ORDER                                  OFFICE
                                                                                        NOTE
No.


1.

08.10.2021 (Taken up through video conferencing)

I.A.No.1 of 2021

This application is filed for dispensing with the filing of the order under challenge.

Dispensed with.

I.A.No.1 of 2021 stands disposed of.

W.A.No.643 of 2021

Writ Appeal is disposed of, vide separate judgment.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J

IBL