Jamili Tirumaleswara Rao vs Kota Srinivasa Rao
2021 Latest Caselaw 3992 AP

Citation : 2021 Latest Caselaw 3992 AP
Judgement Date : 7 October, 2021

Andhra Pradesh High Court - Amravati

Jamili Tirumaleswara Rao vs Kota Srinivasa Rao on 7 October, 2021

                   HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI
MAIN CASE No.: S.A.No.450 of 2011
                                 PROCEEDING SHEET
Sl.      Date                               ORDER                              OFFICE
No.                                                                             NOTE

      07-10-2021    MVR,J:
                          Heard Sri K.Srinivasa Rao, learned counsel for the
                    respondents and reply by Sri Pramod, learned counsel

for Sri Srinivasa Rao Putluri, learned counsel for the appellant. Judgment reserved.

______ MVR,J Rns

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