Padala Leelavathi vs P.Mangayamma
2021 Latest Caselaw 3891 AP

Citation : 2021 Latest Caselaw 3891 AP
Judgement Date : 1 October, 2021

Andhra Pradesh High Court - Amravati

Padala Leelavathi vs P.Mangayamma on 1 October, 2021

      HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE: SECOND APPEAL No.1327 of 2011


                        PROCEEDING SHEET

Sl.   Date                          ORDER                            OFFICE
No.                                                                   NOTE


17. 01.10.2021 MVR,J

                    Heard Sri S.Rajan, learned counsel for the 4th
              respondent and reply of Sri M.Radha Krishna,

learned counsel for the appellant.

Judgment is reserved.

_________ MVR,J vasu

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