V R S V N Sambasiva Rao vs V Rama Krishna
2021 Latest Caselaw 3888 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI


MAIN CASE NO.: C.C.No.1012 of 2020
                                    PROCEEDING SHEET
Sl.      Date                                 ORDER                                 OFFICE
No.                                                                                  NOTE
9.    01.10.2021   MVR,J                                                            Tr. to I-O
                                                                                      folder
                                                                                     before
                         Heard Sri Ch.Dhanamjaya, learned counsel for the          corrections
                                                                                     if any.
                                                                                    Pl.verify.
                   petitioner and Sri K.V.Raghuveer, learned counsel for the

                   respondents.

It is represented at the bar that Writ Appeal No.489 of

2021 was heard and the judgment is reserved therein.

List on 12.11.2021.

On that day, the contemnors need not appear in this

matter. However, if occasion requires, both of them shall

appear before this court in this matter.

______ MVR,J Pab