Talari Sanjeeva Rayudu vs The State Of Andhra Pradesh
2021 Latest Caselaw 4913 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    MAIN CASE No: W.P.No.27941 of 2021

                              PROCEEDING SHEET
Sl.                                                                     OFFICE
        DATE                              ORDER
No                                                                      NOTE.
                                                                       Transfe
1     30.11.2021

 NJS, J                                                rred to
                                                                       io
                        Heard learned counsel for the petitioners.     folder
                                                                       before

List this matter after one (1) weeks to enable correcti the learned counsel for the petitioners to file copy ons.

B/o.

of the judgment of the Hon'ble Supreme Court which is relied on, in the writ petition.

______ NJS, J BLV