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Sanga Malakondaiah vs Chavidiboyina Prasad
2021 Latest Caselaw 4887 AP

Citation : 2021 Latest Caselaw 4887 AP
Judgement Date : 29 November, 2021

Andhra Pradesh High Court - Amravati
Sanga Malakondaiah vs Chavidiboyina Prasad on 29 November, 2021
                    HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI

MAIN CASE NO.: S.A.No.550 of 2021
                                    PROCEEDING SHEET
 Sl.      Date                                 ORDER                                 OFFICE
No.                                                                                    NOTE
1.

29.11.2021 MVR,J Tr. to I-O folder before corrections if any.

At request of learned counsel for the appellant, to satisfy Pl.verify.

how this second appeal can be considered in the light of the

nature of the judgment of the trial Court, which has been

reversed by the judgment of the appellate Court, list on

07.12.2021.

_______ MVR,J Pab

 
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