Kankatala Mallikharjuna Rao, vs The State Of Andhra Pradesh,
2021 Latest Caselaw 4854 AP

                                    HIGH COURT OF ANDHRA PRADESH

                          MAIN CASE No.: W.P. No.27865 of 2021

                                         PROCEEDING SHEET

Sl.                                                                                    OFFICE
No.    DATE                                     ORDER                                   NOTE

                   DVSS, J
      26.11.2021
                           Heard the learned counsel for the petitioner and
                   learned      Government     Pleader   for   Revenue.     Learned
                   Government Pleader seeks time to get clear instructions in
                   this matter.
                           A perusal of the file shows that the petitioner has
                   given a reply to the notice      issued.    This Court   vide its
                   orders in W.P.No.17248 of 2021 directed the respondents to

consider the representation/objection and to pass final orders.

Learned counsel for the petitioner points out that despite said direction, the essential issues raised in the reply/ explanation were not considered. Apart from this, he also relies upon Judgment reported in 2010(4) ALT 655 which was also annexed as a material paper and refers to earlier Judgment in the Writ Affidavit, wherein at para -12, this Court has interdicted to approach the authorities, who seek to summarily evict people in possession after a lapse of 20 years etc. Learned counsel points out both the cases are squarely applicable to the facts of the case. This Court is of the opinion that there is sufficient force in what is stated by the learned counsel for the petitioner.

Hence, there shall be an interim order as prayed for in the I.A. No.1 of 2021 restraining the respondents from interfering with the possession and enjoyment of the property till 10.12.2021. In this period, learned Government Pleader is directed to get clear instructions.

List on 10.12.2021 in the 'motion list'.

________ DVSS,J Issue cc today (B.O) Psr.