Palla Subba Rao vs The State Of A.P.
2021 Latest Caselaw 4836 AP

Citation : 2021 Latest Caselaw 4836 AP
Judgement Date : 24 November, 2021

Andhra Pradesh High Court - Amravati

Palla Subba Rao vs The State Of A.P. on 24 November, 2021

               HIGH COURT OF ANDHRA PRADESH

             MAIN CASE No: Crl.R.C.No.1973 OF 2006
                        PROCEEDING SHEET
Sl.                                                                   OFFICE
      DATE         ORDER
No                                                                    NOTE.
                   RNT,J
11.   24.11.2021         Sri S. Venkata Sai Nath, learned Special
                   Assistant Public Prosecutor appearing for the
                                                                        .

respondent/State completed his arguments.

Learned counsel for the petitioner Sri K. Srinivas has also concluded arguments in rejoinder.

Reserved for judgment.

________ RNT,J Gk

Download the LatestLaws.com Mobile App