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B. Srinu Babu vs The State Of Andhra Pradesh
2021 Latest Caselaw 4833 AP

Citation : 2021 Latest Caselaw 4833 AP
Judgement Date : 24 November, 2021

Andhra Pradesh High Court - Amravati
B. Srinu Babu vs The State Of Andhra Pradesh on 24 November, 2021

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE: WRIT PETITION No.26822 of 2021

PROCEEDING SHEET Sl OFFICE DATE ORDER No NOTE

2. 24.11.2021 NJS,J

Heard learned counsel for the petitioner.

List the matter on 29.11.2021 under the caption "For Orders".

In the meanwhile, learned Standing Counsel to examine as to whether the matter is squarely covered by the Judgment of Hon'ble Division Bench in Writ Petition No.15504 of 2009 and judgment of leaned Single Judge in Writ Petition No.9228 of 2021.

_________ NJS, J vasu

 
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