C. Baburao vs C. Kanthamma
2021 Latest Caselaw 4832 AP

   THE HONOURABLE SRI JUSTICE R.RAGHUNANDAN RAO

                           I.A.No.1 of 2021
                                IN/AND
                      APPEAL SUIT No.56 OF 2003


COMMON JUDGMENT:-

         I.A.No.1 of 2021 has been filed to permit the petitioner /

appellant to withdraw the present appeal on the ground that he

does not wish to litigate against the respondents, who are his

sisters in further.

Accordingly, I.A.No.1 of 2021 is allowed.

In view of the orders passed in I.A.No.1 of 2021, this Appeal

Suit is dismissed as withdrawn. There shall be no order as to

costs.

Miscellaneous petitions pending, if any, in this Appeal Suit

shall stand closed.

__________________________________ JUSTICE R.RAGHUNANDAN RAO

Date : 24-11-2021 ARR

THE HONOURABLE SRI JUSTICE R.RAGHUNANDAN RAO

I.A.No.1 of 2021 IN/AND APPEAL SUIT No.56 OF 2003

Date : 24-11-2021

ARR