A.C. College Of Law, Guntur, vs Gaddam John Vesly
2021 Latest Caselaw 4774 AP

       IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI


HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &

         HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY

                        WRIT APPEAL No.797 of 2008
                              (Through physical mode)

A.C. College of Law, Guntur,
Rep. by its Correspondent, and another.

.. Appellants

Versus

Gaddam John Vesley S/o. George, Aged 49 years, Lecturer, A.C. College of Law, Guntur, and others.

.. Respondents

Counsel for the appellants : Mr. Aka Venkataramana (not present)

Counsel for respondent No.1 : Mr. M. Pitchaiah

Counsel for respondent No.6 : GP for Higher Education

ORAL JUDGMENT

Dt: 22.11.2021

(per Prashant Kumar Mishra, CJ)

The matter has been called several times by passing it over, for the

presence of the learned counsel for the appellants. However, none appears

for the appellants.

In these circumstances, we have no other option but to dismiss this

writ appeal for want of prosecution.

Accordingly, the writ appeal is dismissed for non-prosecution. No

costs. Pending miscellaneous applications, if any, shall stand closed.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

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