Expand

January February March April May June July August September October November December

Y.Mohan Kumar vs State Of A.P.,
2021 Latest Caselaw 4771 AP

Citation : 2021 Latest Caselaw 4771 AP
Judgement Date : 22 November, 2021

Andhra Pradesh High Court - Amravati

Y.Mohan Kumar vs State Of A.P., on 22 November, 2021

       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.No.207 of 2016

                          PROCEEDING SHEET

Sl.
                                         ORDER

No DATE

5. 22.11.2021 CPK, J & RNT, J

It is represented by the learned Public Prosecutor that copy of the judgment is not available with him.

Learned counsel for the appellant shall furnish a copy of the judgment to the learned Public Prosecutor.

List on 25.11.2021.

_________ CPK, J

________ RNT, J AMD

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Y.Mohan Kumar vs State Of A.P.,
2021 Latest Caselaw 4771 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Y.Mohan Kumar vs State Of A.P.,2021 Latest Caselaw 4771 AP

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Y.Mohan Kumar vs State Of A.P.,
2021 Latest Caselaw 4771 AP