Panditi Lakshmareddy vs The State Of A.P.
2021 Latest Caselaw 4742 AP

Citation : 2021 Latest Caselaw 4742 AP
Judgement Date : 19 November, 2021

Andhra Pradesh High Court - Amravati

Panditi Lakshmareddy vs The State Of A.P. on 19 November, 2021

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No.Crl.R.C.No.645 of 2007

                          PROCEEDING SHEET

Sl.   DATE                            ORDER                             OFFICE
No.                                                                      NOTE
19.   19.11.2021 RNT, J

                      Heard Sri T.S. Rayulu, learned counsel
                 representing   Smt   Kavitha   Gottipati,   learned
                 counsel for the petitioner revisionist and Sri
                 Soora Venkata Sai, learned Special Assistant
                 Public    Prosecutor     appearing      for     the
                 respondent/State.

Judgment reserved.

________ RNT, J Gk

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