S.Chandra Mohan Reddy vs G.Giridhar
2021 Latest Caselaw 4711 AP

Citation : 2021 Latest Caselaw 4711 AP
Judgement Date : 18 November, 2021

Andhra Pradesh High Court - Amravati

S.Chandra Mohan Reddy vs G.Giridhar on 18 November, 2021

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.M.A.No.45 of 2021

                               PROCEEDING SHEET

                                                                OFFICE
                                         ORDER

Sl.No DATE NOTE 18.11.2021 CPK, J & RNT, J

Judgment reserved.

___________ CPK, J

___________ RNT, J

Ivd

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