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Natha Ranga Rao, vs The State Of Andhra Pradesh
2021 Latest Caselaw 4708 AP

Citation : 2021 Latest Caselaw 4708 AP
Judgement Date : 18 November, 2021

Andhra Pradesh High Court - Amravati
Natha Ranga Rao, vs The State Of Andhra Pradesh on 18 November, 2021
            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    MAIN CASE No: W.P.No. 20535 of 2021

                              PROCEEDING SHEET
Sl.                                                                      OFFICE
        DATE                             ORDER
No                                                                        NOTE.
                                                                         Transfe
3     18.11.2021
 NJS, J                                                  rred to
                                                                         io

At the request of learned Government Pleader folder before for Services-II, list this matter after one (1) week correcti for filing counter-affidavit or getting instructions as ons.

B/o.

to whether the matter can be disposed of, in the light of the judgment of Hon'ble Division Bench in W.P.No.30443 of 2016 dated 14.02.2017.

______ NJS, J

BLV

 
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