Citation : 2021 Latest Caselaw 4671 AP
Judgement Date : 16 November, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE: WRIT PETITION No.24997 of 2021
PROCEEDING SHEET Sl OFFICE DATE ORDER No NOTE
3. 16.11.2021 NJS,J
List the matter on 18.11.2021 in Motion List, to enable the learned counsel for the petitioner to file copy of the order in Writ Appeal No.364 of 2021 preferred against the judgment of learned Single Judge in Writ Petition No.20295 of 2020.
_________ NJS, J vasu
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!