Chetipalle Suresh Babu vs The State Of Andhra Pradesh,
2021 Latest Caselaw 4656 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    MAIN CASE No: W.P.No.10964 of 2021

                              PROCEEDING SHEET
Sl.                                                                    OFFICE
        DATE                            ORDER
No                                                                      NOTE.
                                                                       Transfe
14    15.11.2021

 NJS, J                                                rred to
                                                                       io

Learned counsel for the petitioner is ready to folder before proceed with the matter.

correcti However, the learned Assistant Government ons.

B/o.

Pleader for Services-III seeks time to file latest judgments of the Hon'ble Supreme Court.

List this matter on 22.11.2021 under the same caption.

______ NJS, J BLV