Proceeding Sheet vs Unknown
2021 Latest Caselaw 4601 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                   MAIN CASE No: W.P.No.19255 of 2021

                              PROCEEDING SHEET
Sl.                                                                       OFFICE
        DATE                             ORDER
No                                                                    NOTE.
                                                                     Transfe
4     12.11.2021

 NJS, J                                              rred to
                                                                     io

Heard the learned counsel for the petitioner folder before and Mr. Gowtham, learned counsel, representing correcti Mr. Y.Nagi Reddy, learned Standing Counsel for ons.

B/o.

APCPDCL, who submits that he would place the judgment of this Court which has bearing on the relief sought in the present writ petition.

Considering the same, list this matter after ten (10) days.

______ NJS, J BLV