Doma Chaithanya Chaithanya ... vs The State Of Ap., Rep By Its P.P And ...
2021 Latest Caselaw 4599 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

      THE HON'BLE Mr.JUSTICE AHSANUDDIN AMANULLAH

              CRIMINAL PETITION No.13276 of 2013

Doma Chaitanya @ Chaitanya Vardhan,
W/o.Doma Govardhan, Occ: Business,
Aged 34 years, R/o.D.No.18-8-16B,
Madhura Nagar, Tirupati, Chittoor District
and others.                                        ....Petitioners

                                 Versus

The State of Andhra Pradesh,
Rep., by its Public Prosecutor,
High Court of A.P, Hyderabad & another.            ....Respondents

Counsel for the petitioners : None Counsel for the respondents : Mr.Soora Venkata Sainath, learned Special Assistant Public Prosecutor for the State.

ORAL JUDGMENT Dated: 12.11.2021

Mr.Soora Venkata Sainath, learned Special Assistant Public

Prosecutor for the State submitted that though Mr. Ponnavolu

Sudhakara Reddy, learned counsel for the petitioners has filed the

case, but now he has been appointed as learned Additional Advocate

General.

2. However, it was submitted that since Charge Sheet has been

submitted, the matter be disposed of with liberty to the petitioners to

take appropriate steps.

3. Having regard to the aforesaid, the Criminal Petition stands

disposed of with liberty aforesaid.

4. As a sequel thereto, miscellaneous applications, if any

pending, also stand disposed of.

_______________________________________ (JUSTICE AHSANUDDIN AMANULLAH) KK THE HON'BLE Mr.JUSTICE AHSANUDDIN AMANULLAH

CRIMINAL PETITION No.13276 of 2013

Date: 12.11.2021

KK