Muppavarapu Usha Rani, Hyderabad vs Sakamuri Jawaharlal, Krishna ...
2021 Latest Caselaw 4584 AP

Citation : 2021 Latest Caselaw 4584 AP
Judgement Date : 11 November, 2021

Andhra Pradesh High Court - Amravati

Muppavarapu Usha Rani, Hyderabad vs Sakamuri Jawaharlal, Krishna ... on 11 November, 2021

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                MAIN CASE No.A.S.No.483 of 2017
                        PROCEEDING SHEET

Sl.                                                               Office
                                ORDER

No DATE Note 21 11.11.2021 RRR, J .

Post on 18.11.2021 to enable the learned counsel for the appellant to place the necessary Judgments before the Court.

_________ RRR, J RJS

Download the LatestLaws.com Mobile App