Gade Vissu vs Central Board Of Secondary ...
2021 Latest Caselaw 4550 AP

                            HIGH COURT OF ANDHRA PRADESH

           MAIN CASE No.: W.P. No.7866 of 2021

                                      PROCEEDING SHEET

Sl.                                                                                    OFFICE
        DATE                                     ORDER
No                                                                                      NOTE

6     08.11.2021   CPK, J
                          No representation on behalf of the respondents. Even on

the earlier occasion, respondents sought time for filing counter, but till date no counter is filed.

Learned counsel for petitioner submits that subject matter is covered by the Judgment of the Hon'ble Supreme Court and also by the order of this Court. Hence, list the matter on 10.11.2021.

______ CPK,J SS