State Of A.P.Dist.Collector Eg ... vs B.Narasimha Murthy
2021 Latest Caselaw 4448 AP

                   HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI

MAIN CASE NO.: S.A.No.130 of 2002
                                    PROCEEDING SHEET
 19      Date                                ORDER                                OFFICE
                                                                                    NOTE
50.   02.11.2021   MVR,J                                                            Tr. to I-O
                                                                                  folder before
                                                                                  corrections if
                                                                                       any.
                                                                                    Pl.verify.
                      None represented the respondent even this day.

Learned Government Pleader for Appeals is in attendance.

List on 16.11.2021.

If no arguments are advanced on that day on behalf of the

respondent, the matter would be posted for judgment.

_______ MVR,J Pab