Citation : 2021 Latest Caselaw 4440 AP
Judgement Date : 2 November, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.21653 of 2021 PROCEEDING SHEET
Sl. Date ORDER OFFICE No. NOTE
02.11.2021 DVSS, J
Learned Standing Counsel points out that there are other judgments of the Hon'ble Supreme Court, which he wishes to bring to the notice of the Court and also certain facts.
List on 07.12.2021 in the motion list, for counters.
________ DVSS, J SPP
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