P. V. Raghavulu, vs The State Of Andhra Pradesh
2021 Latest Caselaw 4423 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    MAIN CASE No: W.P.No.5315 of 2019

                             PROCEEDING SHEET
Sl.                                                                      OFFICE
        DATE                           ORDER
No                                                                    NOTE.
                                                                     Transfe
3.    01.11.2021 NJS, J                                              rred to
                                                                     io
                        Heard the learned counsel for the petitioner folder
                                                                     before
                 and learned Standing Counsel for respondents-

correcti APSRTC, at length. ons.

B/o.

For further consideration of the matter and for placing the judgments on which the learned counsel wants to place reliance, list this matter on 08.11.2021.

______ NJS, J BLV