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Bhavanam Venkata Subba Reddy vs Manthri Gangaiah
2021 Latest Caselaw 1872 AP

Citation : 2021 Latest Caselaw 1872 AP
Judgement Date : 6 May, 2021

Andhra Pradesh High Court - Amravati
Bhavanam Venkata Subba Reddy vs Manthri Gangaiah on 6 May, 2021
Bench: K Suresh Reddy
         THE HON'BLE SRI JUSTICE K.SURESH REDDY

                       A.S.No. 776 OF 2012

JUDGMENT:

Learned counsel for the appellants submits that the parties

have settled the matter out of the Court and therefore they want to

withdraw the present appeal. Learned counsel also addressed a

letter on 26-04-2021 to the Registry to the above effect.

Permission, as sought for, is accorded.

The appeal suit is accordingly dismissed as withdrawn. Interim

order granted earlier stands vacated. Pending miscellaneous

applications, if any, shall stand dismissed in consequence.

___________________ K.SURESH REDDY, J.

Date: 06-05-2021.

JSK KSR, J.

2 as_776_2012

THE HON'BLE SRI JUSTICE K.SURESH REDDY

A.S.No. 776 OF 2012

DATE: 06TH MAY, 2021

JSK

 
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