Citation : 2021 Latest Caselaw 1777 AP
Judgement Date : 26 March, 2021
THE HONOURABLE SRI JUSTICE R.RAGHUNANDAN RAO
WRIT PETITION No.7126 of 2021
ORDER :
The petitioners are theatres which are seeking enhancement of
rate of admission to various classes in the said threatres for release of
"BB3, Bala Krishna, Production No.3, Director Boyapati Sreenu" feature
film. They had given representations for that purpose to the respective
Joint Collectors. However, the said representations have not been dealt
with by the respective Joint Collectors.
2. In view of the said inaction and on account of the directions given
by this Court, earlier, in similar cases, the petitioners have approached
this Court. The petitioners rely upon the judgment, dated 25.07.2019,
passed by the learned single Judge in W.P.9734 of 2019 and batch.
3. In this judgment, the single Judge, after considering all aspects
and following the common order in W.P.No.18779 of 2014 and batch had
disposed of the writ petitions permitting the petitioners to collect rate of
admission as mentioned in the representations to the respective Joint
Collectors.
4. Accordingly, this Writ Petition is allowed permitting the petitioners
to collect the rate of admission as mentioned in their representations to
the respective Joint Collectors in relation to the release of feature film
"BB3, Bala Krishna, Production No.3, Director Boyapati Sreenu". There
shall be no order as to costs.
As a sequel, the miscellaneous applications, if any pending, shall stand closed.
__________________________ JUSTICE R. RAGHUNANDAN RAO Date : 25.03.2021 SPP
THE HONOURABLE SRI JUSTICE R. RAGHUNANDAN RAO
W.P.No.7126 of 2021
Date 26.03.2021
SPP
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