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V. Chandrasekhar Reddy, vs Bhogathi Bhaskar Reddy
2021 Latest Caselaw 1544 AP

Citation : 2021 Latest Caselaw 1544 AP
Judgement Date : 15 March, 2021

Andhra Pradesh High Court - Amravati
V. Chandrasekhar Reddy, vs Bhogathi Bhaskar Reddy on 15 March, 2021
Bench: B Krishna Mohan
      HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

               SECOND APPEAL No.90 of 2021


JUDGMENT:

Learned counsel for the appellants seeks permission of

this Court to withdraw this Second Appeal with a liberty to file a

fresh suit.

Permission is accorded.

Accordingly, the Second Appeal is dismissed as

withdrawn giving such liberty. In case of filing a fresh suit, the

appropriate Court shall deal with the same in accordance with

law. There shall be no order as to costs.

Consequently miscellaneous applications pending, if any,

shall also stand closed.

________________________ B. KRISHNA MOHAN, J

Date: 15-03-2021 TM HONOURABLE SRI JUSTICE B. KRISHNA MOHAN

Second Appeal No.90 of 2021

Dated: 15.03.2021

TM

 
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