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Meda Venkata Malleswara Rao vs Vasi Bala Venkateswarlu
2021 Latest Caselaw 1388 AP

Citation : 2021 Latest Caselaw 1388 AP
Judgement Date : 4 March, 2021

Andhra Pradesh High Court - Amravati
Meda Venkata Malleswara Rao vs Vasi Bala Venkateswarlu on 4 March, 2021
Bench: Joymalya Bagchi, A V Sai
  
     

  
 

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IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI 3

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THURSDAY, THE FOURTH DAY OF MARCH,
TWO THOUSAND AND TWENTY ONE
:PRESENT:

THE HONOURABLE SRI JUSTICE JOYMALYA BAGCHI
AND
THE HONOURABLE SRI JUSTICE A.V.SESHA SAI

IA No. 1 OF 2020
IN
AS NO: 320 OF 2020
Between:
4. Meda Venkata Malleswara rao, S/o Sri M.Koteswara Rao
2. Yannam Rami Reddy, S/o.Sri Y.Kuppu Swarny Reddy
3. Kuruguntla Srinivasa Reddy, S/o.Sri K.Pitchi Reddy
4. Panthagi Venkata Satya Naga Subba Rao, S/o.Sri P.Mallikarjuna Rao
...Petitioners
(Appellants in AS 320 OF 2020
on the file of High Court)
AND
Vasi Bala Venkateswarlu, S/o.Sri V.Yogaiah, R/o.Plot No.27 Nethajinagar, Kapra,
Hyderabad Telangana
...Respondent
(Respondent in-do-)

Petition under Order 41 Rule 5 r/w Section 151 CPC praying that in the
circumstances stated in the affidavit filed herein, the High Court may be pleased to
grant stay of all further proceedings in pursuance of the judgment and decree dt.19-03-
2020 in O.S.No.28/ 2015 on the file of the Court of the VI Additional District Judge,
Markapur, Prakasam District, Andhra Pradesh, pending disposal of AS No. 320 of
2020, on the file of the High Court.

The petition coming on for hearing, upon perusing the Petition and the
memorandum of grounds filed in support thereof and the Order of the High Court dated
22.12.2020 and 04-02-2021 made herein and upon hearing the arguments of M/s Rolla
Madhavi, Advocate for the Petitioners, the Court made the following.

ORDER:

"Await service of notice. Adjourned.

Post on 01.04.2021.

Till then, interim order granted earlier is extended."

SD/-M.SURYANADHA ASSISTANT REGISTRAR ITTRUE COPY//

For ASSISTANT REGISTRAR To,

4. The VI Additional District Judge, Markapur, Prakasam District, Andhra Pradesh.

2. One CC to M/s Rolla Madhavi, Advocate [OPUC]

3. One spare copy. MM

HIGH COURT

JB,J & AVSS,J

DATED:04.03.2021

NOTE: POST ON 01-04-2021

ORDER

IA. No. 1 of 2020 IN AS.No.320 of 2020

EXTENSION OF INTERIM STAY

 
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