Citation : 2021 Latest Caselaw 1386 AP
Judgement Date : 4 March, 2021
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVA THURSDAY, THE FOURTH DAY OF MARCH, "TWO THOUSAND AND TWENTY :PRESENT: a THE HONOURABLE SRI JUSTICE B. KRISHNA MOHAN LA. No. 1 of 2020 - IN S.A. No. 220 of 2020 Between: Paturu Sundaraiah, S/o. Polaiah ...Petitioner (Appellant in S.A.No. 220 of 2020 on the file of High Court) AND 1. Suri Ranganayakamma, W/o E. Ramesh, Teacher, Resident of Papireddypalem Village, T.P.Gudur Mandal, SPSR Nellore District 2. Suri Vijayalakshmi, W/o Prabhakar Rao, C/o Suri Ranganayakamma, Papireddypalem Village, T.P. Gudur Mandal, SPSR Nellore District ...Respondents (Respondents in-do-) Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed herein, the High Court may be pleased to dispense with the certified copy of Judgment and decree dated 11-09-2017 in O.S.No.316 of 2005 on the file of the Principal Junior Civil Judge Court Kovur, pending disposal of SA No. 220 of 2020, on the file of the High Court. | The petition coming on for hearing, upon perusing the petition and affidavit filed herein, and Orders of High Court dated 08-09-2020 & 3-02-2021 made herein, and upon hearing the arguments of Sri Marri Venkata Ramana, Advocate for the Petitioner, and Sri Madhava Rao Nalluri, Advocate for the Respondents, Court made the following ORDER :
The learned counsel for the appellant shall serve material papers on the respondents.
Post the matter on 18-03-2021.
In the meanwhile, the interim order granted by this Court earlier is extended by four (4) weeks.
HTRUE COPY//
To
The Senior Civil Judge, Kovur, Nellore District
The Principal Junior Civil Judge, Kovur, Nellore District One CC to Sri Marri Venkata Ramana Advocate [OPUC] One CC to Sri Madhava Rao Nalluri, Advocate (OPUC) One spare copy
ahoON>
skm .
HIGH COURT
BKM.J
DATED: 04-03-2021
NOTE: POST THE MATTER ON 18-03-2021
ORDER
L.A. No. 1 of 2020 IN S.A.No. 220 of 2020
EXTENDING THE INTERIM ORDER
fr Th o 4 Sxl fo nat one
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!