Maguluru Saida Rao vs State Station House Officer
2021 Latest Caselaw 1249 AP

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IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MONDAY, THE FIRST DAY OF MARCH
TWO THOUSAND AND TWENTY ONE
: PRESENT:
THE HONOURABLE SMT JUSTICE LALITHA KANNEGANTI
IA No. 1 OF 2024 }

IN
CRLRC NO: 165 OF 2021

  
    

Between: '
Maguluru Saida Rao, S/o Hanumantha Rao, Aged about 24 Years, Rio D.No. 1054
317/20, 10" Lane, IPD Colony, Sangadigunta, Guntur. OS aga
. -Petitioner/Appellant/Accused No.1
(Petitioner in CRLRC 165 OF 2021

on the file of High Court)

The State<Station House Officer, East Traffic Police Station, Guntur urban Rep. by
Public Prosecutor Andhra Pradesh, High Court of Judicature at Amaravathi

¢ ...Respondent/Réespondent

(Respondents in-do-)

Petition under Section 397 (1) of Cr.P.c praying that in the circumstances stated
in the affidavit filed in Support of the petition, the High Court may be pleased to suspend
the sentence by Suspending the judgment dated 29/08/2018 Passed in CC No 348/2017
on the file of learned IV Addl. Junior Civil Judge, Guntur confirmed by the order dated
11/01/2021 Passed in Criminal Appeal No 336/2018 on the file of IV Additional Sessions

executing a bond for a Sum of Rs.20,000/- (Rupees twenty thousand only) with
two sureties each for a likesum to the satisfaction of the learned IV Additional
Junior Civil Judge, Guntur." ee ee
Sd/-T.Madhavi
ASSISTANT REGISTRAR |
/ITRUE COPY// po .
F__ SECTION oFf CER
Too ST eT
The IV Additional Sessions Judge, Guntur
The IV Additional Junior Civil Judge, Guntur
The Station House Officer, East Traffic Police Station Guntur
One CC to SRI VENKATA DURGA RAO ANANTHA Advocate [OPUC]
Two CCs to PUBLIC PROSECUTOR, High Court of AP [OUT]
One spare copy

OAKRWNH a
 

HIGH COURT

LKJ

DATED:01/03/2021

ORDER

IA.NO.1 OF 2021 IN CRLRC.No.165 of 2021

BAIL