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Mohammed vs Epuru Laxmi Narasimhaiah
2021 Latest Caselaw 1230 AP

Citation : 2021 Latest Caselaw 1230 AP
Judgement Date : 1 March, 2021

Andhra Pradesh High Court - Amravati
Mohammed vs Epuru Laxmi Narasimhaiah on 1 March, 2021
Bench: B Krishna Mohan
(SHOW CAUSE NOTICE BEFORE ADMISSION) ~*~
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MONDAY, THE FIRST DAY OF MARCH, :
TWO THOUSAND AND TWENTY ONE
:PRESENT: *S
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
SECOND APPEAL NO: 31 OF 2021

Between:

Mohammed, S/o Hussainaiah, aged about 66 years, R/o. H.No.45/124, F-4, Ashok
Nagar, Kurnool.
... Appellant/Respondent/Defendant
AND

Epuru Laxmi Narasimhaiah, S/o. Late E.Nagai Setty, aged about 61 years,
E.Nanda Gopala Krishna, S/o. Late E.Nagai Setty, Aged about 56 years,
E.V.Subbaratnamma, w/o E.Laxmi Narasaiah, Aged about 67 years
E-Anusha, W/o E.Laxmi Narasaiah, Aged about 33 years, House wife,
E.Amitha, W/o Late Epuru Nanda Gopalakrishna, Aged 63 years, House wife,
E.Raghavendra Kishore, S/o Late Epuru Nanda Gopalakrishna, Aged 33 years,
House wife

7. E.Nitish Kumar, S/o Late Epuru Nanda Gopalakrishna, Aged 29 years, Private

Employee

All are residents of D.No.38/14, Minchin Bazar Kurnool. Kurnool District.
...Respondents

OnkWN =

WHEREAS the Appellant above named through his Advocate Sri O.MANOHER
REDDY presented this Second Appeal under Section 100 CPC against the order dated
to set aside the judgment and decree passed by the Principal District Judge, Kurnool
passed in AS.No.99/2012 dated 20.02.2020 in reversing the judgment and decree of the
II Additional Junior Civil Judge, Kurnool passed in OS.No.1046/2008 dated 29.06.2012.

AND WHEREAS the High Court upon perusing the petition and memorandum of
grounds filed herein and upon hearing the arguments of Sri O.Manoher Reddy,
Advocate for the Petitioner, directed issue of notice to the Respondents herein to show
cause as to why this SECOND APPEAL should not be admitted.

You viz:

1. Epuru Laxmi Narasimhaiah, S/o. Late E.Nagai Setty, residents of D.No.38/14,
Minchin Bazar Kurnool, Kurnool District.

2. E.Nanda Gopala Krishna, S/o. Late E.Nagai Setty, residents of D.No.38/14,
Minchin Bazar Kurnool, Kurnool District.

3. E.V.Subbaratnamma, w/o E.Laxmi Narasaiah, residents of D.No.38/14, Minchin
Bazar Kurnool, Kurnool District.

4. E.Anusha, W/o E.Laxmi Narasaiah, residents of D.No.38/14, Minchin Bazar
Kurnool, Kurnool District.

5. E.Amitha, W/o Late Epuru Nanda Gopalakrishna, residents of D.No.38/14,
Minchin Bazar Kurnool, Kurnool District.

6. E.Raghavendra Kishore, S/o Late Epuru Nanda Gopalakrishna, residents of
D.No.38/14, Minchin Bazar Kurnool, Kurnool! District.

7. E.Nitish Kumar, S/o Late Epuru Nanda Gopalakrishna, residents of D.No.38/14,
Minchin Bazar Kurnool, Kurnool District.

are be and hereby directed to show cause either appearing in person or through an
Advocate, as to why in the circumstances set out in the petition and the memorandum
of grounds filed therewith (copy enclosed) this SECOND APPEAL should not be
admitted.

 
  
 

The Court made the following:
ORDER:

"Notice to the respondents.

The learned counsel for the appellant is permitted to take out personal notice to the respondents and file proof of service in the Registry, within a period of three (3) weeks from today.

Post the matter after four (4) weeks."

Sd/-E.KameswaraRao TRUE COPYI/ ASSISTANT REGISTRAR

For SECTION/OFFICER

To,

1. Epuru Laxmi Narasimhaiah, S/o. Late E.Nagai Setty, residents of D.No.38/14, Minchin Bazar Kurnool, Kurnool District. a

2. E.Nanda Gopala Krishna, S/o. Late E.Nagai Setty, residents of D.No.38/14, Minchin Bazar Kurnool, Kurnool! District.

3. E.V.Subbaratnamma, w/o E.Laxmi Narasaiah, residents of D.No.38/14, Minchin Bazar Kurnool, Kurnool District.

4. E.Anusha, W/o E.Laxmi Narasaiah, residents of D.No.38/14, Minchin Bazar Kurnool, Kurnool District.

5. E.Amitha, W/o Late Epuru Nanda Gopalakrishna, residents of D.No.38/14, Minchin Bazar Kurnool, Kurnool District.

6. E.Raghavendra Kishore, S/o Late Epuru Nanda Gopalakrishna, residents of D.No.38/14, Minchin Bazar Kurnool, Kurnool District.

7. E.Nitish Kumar, S/o Late Epuru Nanda Gopalakrishna, residents of D.No.38/14,

Minchin Bazar Kurnool, Kurnool District. (Addresses 1 to 7 by RPAD- along with

a copy of petition and memorandum of grounds)

One CC to Sri. O.Manoher Reddy, Advocate [OPUC]

One spare copy

© 00

MM

HIGH COURT

BKMJ

DATED:01/03/2021

NOTE: POST THE MATTER AFTER FOUR WEEKS

NOTICE BEFORE ADMISSION

SA.No.31 of 2021

jo oN fo" Os 5 al = gMAROO21 oN x "Sine

 
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