State Of Andhra Pradesh vs K.Chitharanjan
2021 Latest Caselaw 2224 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                                        &
            HON'BLE MR. JUSTICE NINALA JAYASURYA

                     WRIT APPEAL No.228 of 2021
                           (Through Video-Conferencing)


State of Andhra Pradesh
Rep.by its Principal Secretary,
Higher Education Department,
Secretariat Buildings, Saifabad,
Hyderabad now functioning at Velagapudi,
Amaravati, Guntur District and another.                   ...     Appellants

                            Versus

K.Chittaranjan
S/o. K.Udaya Bhaskar Rao,
Aged about 37 years,
Lecturer in Physics (PTL),
PBN College, Nidubrole,
Guntur District and another.                              ...   Respondents

Counsel for the appellants : Mr.Syed Khader Masthan Government Pleader

Counsel for the respondent No.1 : Mr.N.Bharath Babu

ORAL JUDGMENT

Dt: 30.06.2021

(Arup Kumar Goswami, CJ)

Heard Mr.Syed Khader Masthan, learned Government Pleader

appearing for the appellants. Also heard Mr.N.Bharat Babu, learned

counsel for the respondent No.1/writ petitioner.

Challenge in this writ appeal is to an order dated 20.12.2018 passed

by the learned single Judge in a batch of writ petitions insofar as it

relates to W.P.No.21920 of 2012.

Learned counsel for the parties submit that the appeal preferred by

the State earlier, being W.A.No.263 of 2019, in relation to another writ

petition which was disposed of by the order under challenge, was

dismissed by this Court by an order dated 31.07.2020 and the said order

was also confirmed by an order passed by the Hon'ble Supreme Court in

SLP (Civil) No.13575 of 2020 dated 25.11.2020.

In view of the same, this Writ Appeal also stands dismissed in terms

of the order dated 31.07.2020 passed by this Court in W.A.No.263 of

2019. No costs. Pending miscellaneous applications, if any, shall stand

disposed of.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J GM

HON'BLE MR. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE

&

HON'BLE MR. JUSTICE NINALA JAYASURYA

WRIT APPEAL No.228 of 2021

(per Arup Kumar Goswami, CJ)

Dt: 30.06.2021

GM