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Golla Kanthi Sudhakar vs State Of Ap
2021 Latest Caselaw 2157 AP

Citation : 2021 Latest Caselaw 2157 AP
Judgement Date : 25 June, 2021

Andhra Pradesh High Court - Amravati
Golla Kanthi Sudhakar vs State Of Ap on 25 June, 2021
Bench: Arup Kumar Goswami, Ninala Jayasurya
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                        MAIN CASE: W.A.No.73 of 2021

                            PROCEEDINGS SHEET

Sl.     DATE                               ORDER                            OFFICE
No.                                                                          NOTE


8.    25.06.2021                 (Through Video-Conferencing)

                          Heard Ms.S.V.Indira, learned counsel for the
                   appellants.
                          Also heard Mr.I.Koti Reddy, learned standing
                   counsel for respondents 4 and 8.

List on 30.06.2021 for motion hearing. Registry will place on record a copy of the judgment rendered in S.A.No.4 of 1986.



                   ARUP KUMAR GOSWAMI, CJ             NINALA JAYASURYA, J
                   GM
 Sl.   DATE   ORDER   OFFICE
No.                   NOTE
  

 
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