A Sitaram vs The Registrar
2021 Latest Caselaw 2134 AP

           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                    MAIN CASE: W.P.No.8959 of 2021


                                PROCEEDINGS SHEET

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2.    24.06.2021
                                   (Through Video-Conferencing)

                         Heard Mr. N. Ranga Reddy, learned counsel for the
                   petitioner.
                         Also   heard    Mr.     N.      Ashwani    Kumar,     learned
                   standing       counsel        for     respondent     No.1        and

Mr. S. Lakshminarayana Reddy, learned standing counsel for respondent Nos.2 & 3.

It is submitted by Mr. N. Ashwani Kumar that he has filed a memo in W.P.No.10752 of 2021 enclosing three judgments and the said judgments have taken a slightly different view than the one annexed to the said writ petition. He submits that the present petition is identical and raises the same question as in W.P.No.10752 of 2021.

In order to examine the issue in further detail, list this petition on 30.06.2021 for motion hearing along with W.P.No.10752 of 2021.

                   ARUP KUMAR GOSWAMI, CJ                   NINALA JAYASURYA, J
                   MRR
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