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Dr. Maddipati Sailaja, vs The State Of Andhra Pradesh
2021 Latest Caselaw 2066 AP

Citation : 2021 Latest Caselaw 2066 AP
Judgement Date : 21 June, 2021

Andhra Pradesh High Court - Amravati
Dr. Maddipati Sailaja, vs The State Of Andhra Pradesh on 21 June, 2021
           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                   MAIN CASE: W.P (PIL).No.121 of 2021

                               PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                                   OFFICE
                                                                                        NOTE
No.


1.    21.06.2021                 (Taken up through video conferencing)

                           Mr. D.S.N.V. Prasad Babu, learned counsel for the
                   petitioner, prays for some accommodation in order to
                   place before the Court a judgment of the Hon'ble
                   Supreme Court rendered recently, which, according to
                   him, has a bearing on this case.
                           Also heard Mr. S. Sriram, learned Advocate General
                   appearing    for    respondent      No.1,    and      Mr.   Vivek

Chandrasekhar, learned counsel appearing for respondent No.2.

Prayer made by Mr. D.S.N.V. Prasad Babu is allowed.

List this case on 28.06.2021 for motion hearing.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL Sl. DATE ORDER OFFICE NOTE No.

Sl. DATE ORDER OFFICE NOTE No.

 
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