Citation : 2021 Latest Caselaw 1972 AP
Judgement Date : 14 June, 2021
(SHOW CAUSE NOTICE BEFORE ADMISSION) IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAV MONDAY, THE FOURTEENTH DAY OF JUNE TWO THOUSAND AND TWENTY ONE >: PRESENT: THE HONOURABLE SRI JUSTICE D RAMESH CIVIL REVISION PETITION NO: 526 OF 2021 Between: Mallela Rajaram Reddy, S/o Venkata Ramana Reddy, Aged about 45 years, Hindu, Cultivation, Residing at D.No.3/75-A, Rayavaram,Khadarabad Post, Proddatur Mandal, Kadapa District. Petitioner/Petitioner/Decree Holder AND | Narahari Venkata Lakshumma, W/o Venkateswara Reddy, Aged about 54 years, Hindu, House-wife, Residing at Boduthippanapadu Village, Peddamudiam Mandal, Kadapa District. Respondents/Respondent/Judgment Debtor WHEREAS the Petitioner above named through his Advocate SRI V NITESH presented this Petition under Section 115 of C.P.C, aggrieved by the order and decreetal order dated 11-02-2021 Passed in E. A. S.R NO. 5352 of 2018 in E. P SR No.5351 of 2018 in O.S No. 42 of 2013 on the file of the 1] Additional District Judge, Kadapa at Proddatur AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri V NITESH Advocate for the Petitioner, directed issue of notice to the Respondents herein to show cause as p to why this CIVIL REVISION PETITION should not be admitted. You viz: Narahari Venkata Lakshumma, W/o Venkateswara Reddy, Aged about 54 years, Hindu, House-wife, Residing at Boduthippanapadu Village, Peddamudiam Mandal, : 'Kadapa District. are directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the affidavit filed therewith (copy enclosed) this CIVIL REVISION PETITION should not be admitted, within four weeks The Court made the following: ORDER:
"Notice before admission. Learned counsel for the petitioner is permitted to take out personal notice on the respondent by RPAD and file proof of service. Post after four (04) weeks".
SDI-U.SRIDEVI ASSISTANT REGISTRAR TRUE COPYI/
For ASSISTANT REGISTRAR To,
{. Narahari Venkata Lakshumma, W/o Venkateswara Reddy, Aged about 54 years, Hindu, House-wife, Residing at Boduthippanapadu Village, Peddamudiam Mandal, Kadapa District (by RPAD- along with a copy of petition cand memorandum of grounds)
One CC to SRI V NITESH Advocate [OPUC]
One spare capy
we
HIGH COURT
-DRJ>
DATED: 14/06/2021
POST AFTER FOUR WEEKS
| NOTICE BEFORE ADMISSION
~ CRP.No.526 of 2021
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