Citation : 2021 Latest Caselaw 1941 AP
Judgement Date : 3 June, 2021
HON'BLE SMT. JUSTICE KONGARA VIJAYA LAKSHMI
AND HON'BLE SRI JUSTICE D. RAMESH
WRIT APPEAL No.243 of 2021
JUDGMENT: (Per KVL,J)
Sri G. Ramachandra Rao, learned counsel for appellant, seeks
permission of the Court to withdraw the writ appeal.
Permission is accorded, and accordingly, the writ appeal is
dismissed as withdrawn. There shall be no order as to costs.
Consequently, miscellaneous petitions, if any, pending in the
writ appeal shall stand closed.
_______________________________ KONGARA VIJAYA LAKSHMI, J
_____________ D. RAMESH, J
3rd June, 2021 cbs
HON'BLE SMT. JUSTICE KONGARA VIJAYA LAKSHMI AND HON'BLE SRI JUSTICE D. RAMESH
WRIT APPEAL No. 243 of 2021
3rd June, 2021 cbs
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