Purimitla Priyanka vs Purimitla Ashok Babu Anr
2021 Latest Caselaw 2765 AP

            HON'BLE SRI JUSTICE C. PRAVEEN KUMAR
                             AND
            HON'BLE SRI JUSTICE B. KRISHNA MOHAN

            CIVIL MISCELLANEOUS APPEAL No.768 of 2016


JUDGMENT :        (Per Hon'ble Sri Justice C. Praveen Kumar)



      Sri Namavarapu Chanti Babu, learned counsel for the

appellant addressed a letter dated 24.07.2021 to the Registry for

posting of this Appeal for withdrawal, as the 1st respondent

remarried and that the appellant does not want to prosecute the

present appeal.

Sri P. Naga Raju, learned counsel representing Sri

Namavarapu Chanti Babu, learned counsel for the appellant

seeks permission of this Court to withdraw the present Appeal.

In view of the above, the request as sought for is accepted

and the Civil Miscellaneous Appeal is dismissed as withdrawn.

No costs.

As a sequel, miscellaneous petitions, if any, pending shall

stand closed.

________________________ C. PRAVEEN KUMAR, J

________________________ B. KRISHNA MOHAN, J

Date : 30-07-2021 Gvl

HON'BLE SRI JUSTICE C. PRAVEEN KUMAR AND HON'BLE SRI JUSTICE B. KRISHNA MOHAN

CIVIL MISCELLANEOUS APPEAL No.768 of 2016

Date : 30-07-2021

Gvl