M V S K Appa Rao vs District Sports Counsel
2021 Latest Caselaw 2724 AP

                       HIGH COURT OF ANDHRA PRADESH:: AT AMARAVATI
MAIN CASE NO.: S.A.No.800 of 2018
                                        PROCEEDING SHEET

Sl.       Date                                       ORDER                              OFFICE
No.                                                                                      NOTE
12.    29.07.2021   MVR,J                                                                Tr. to I-O
                                                                                       folder before
                                                                                       corrections if
                            Heard reply of Sri P.Rajasekhar, learned counsel for the        any.
                                                                                         Pl.verify.

                    appellant and clarification from learned Government Pleader for

                    Arbitration appearing for the respondent.

Reserved for judgment.

______ MVR,J Pab