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Mogili Subbarayudu vs The State Of Andhra Pradesh
2021 Latest Caselaw 2707 AP

Citation : 2021 Latest Caselaw 2707 AP
Judgement Date : 28 July, 2021

Andhra Pradesh High Court - Amravati
Mogili Subbarayudu vs The State Of Andhra Pradesh on 28 July, 2021
Bench: M.Ganga Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: W.P.No. 4290 of 2021

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

5. 28.07.2021 MGR, J Transferred to I/O Learned Assistant Government Pleader folder before seeks further time to file counter. correction

Learned counsel for the petitioners states that the subject matter in this Writ Petition is covered by the judgment reported in, 2013 (4) ALD 242.

Post on 26.08.2021 under the caption "For Orders".

________ MGR, J EPS

 
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