Blue Nile Developers Private ... vs Movva Chandra Sekhar
2021 Latest Caselaw 2668 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: C.R.P.No.569 of 2021

                           PROCEEDING SHEET

Sl.
                                         ORDER

No      DATE
                                                                         Transferr
4.    27.7.2021   CPK, J & BKM, J                                        -ed to I/O
                                                                         folder
                                                                         before
                        Heard in part.                                   correction
                                                                              AMD
                        List on 4.8.2021.

Meanwhile, Sri S.Subba Reddy, learned counsel for the petitioner, shall place on record the agreements entered into between the petitioner and the respondents and also the judgments of the Courts with regard to the meaning of the word "Infrastructure" and the maintainability of the C.R.P.

___________ CPK, J

___________ BKM, J AMD