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Palem Goutham Chandrakanth vs Palem Bindu Latha
2021 Latest Caselaw 2664 AP

Citation : 2021 Latest Caselaw 2664 AP
Judgement Date : 27 July, 2021

Andhra Pradesh High Court - Amravati
Palem Goutham Chandrakanth vs Palem Bindu Latha on 27 July, 2021
Bench: D Ramesh
                   HIGH COURT OF ANDHRA PRADESH

  MAIN CASE No: C.R.P.No. 1196 of 2020

                          PROCEEDING SHEET

Sl.                                                                  OFFICE
        DATE                             ORDER
No                                                                   NOTE.
      27.07.2021   DR,J

                     Learned counsel for the respondent submitted

that he filed some judgments through USR No.36350 of 2021. But the same is not placed in the record.

Registry is directed to verify and put up the same in the bundle. Post next week.

_______ DR, J Pnr

 
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