Citation : 2021 Latest Caselaw 2626 AP
Judgement Date : 26 July, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.46 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE Transferr
8. 26.7.2021 CPK, J & BKM, J -ed to I/O folder before Judgment reserved. correction AMD ___________ CPK, J
___________ BKM, J AMD
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